Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Nagaland - Subsection

Section 125(5) in Nagaland Municipal Act, 2001

(5)The basis for assessing the present market value of the land and the cost of erecting the machinery thereon.