Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Kerala - Subsection Section 35(xv) in A.P.J. Abdul Kalam Technological University Act, 2015 (xv)The Secretary to Government in charge of the Finance Department or an officer not below the rank of Joint Secretary to Government authorized by him;
