Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 79 in The Hemchandracharya North Gujarat University Act, 1986 79. Non-appliances of sections 64, 67, 69 and 71 to Government college. - Nothing contained in Sections 64, 67, 69 and 71 shall apply to a college or institution owned or maintained by the Government.
