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[Cites 0, Cited by 0] [Section 250(2)] [Section 250] [Entire Act]

State of Nagaland - Subsection

Section 250(2)(b) in Nagaland Municipal Act, 2001

(b)To construct a closed cesspool or soakage pit and drain under sub-section (2), may contain any of the details specified in sub-section (1).