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Ketan Kumar Jayantilal Shah vs Central Bureau Of Investigation on 26 November, 2018

Bench: Arun Mishra, Vineet Saran

     ITEM NO.33                            COURT NO.7                    SECTION II-B

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 42937/2018

     (Arising out of impugned final judgment and order dated 31-07-2018
     in SCRA No. 6280/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     KETAN KUMAR JAYANTILAL SHAH & ORS.                                   Petitioner(s)

                                                     VERSUS

     CENTRAL BUREAU OF INVESTIGATION & ORS.                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.166129/2018-CONDONATION OF DELAY
     IN FILING and IA No.166132/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.166127/2018-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) and IA No.166131/2018-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS)

     Date : 26-11-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)              Mr. D.N. Ray, Adv.
                                    Mr. Lokesh K. Choudhary, Adv.
                                    Mr. Dillip Kumar Nayak, Adv.
                                    Ms. Disha Ray, Adv.
                                    Mrs. Sumita Ray, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Permission to file SLP is granted. Delay condoned.

We are not inclined to interfere with the impugned judgment and order. Consequently, the special leave petition is dismissed.

Pending application, if any, is also disposed of.

(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER