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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(10) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(10)The institute shall have a fully equipped hospital consisting of minimum one hundred beds with speciality-wise adequate facilities in all departments as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Siddha Colleges and attached Hospitals) Regulations, 2016.