Bombay High Court
Itd Cementation India Limited vs Fabtech Projects & Engineers Ltd on 18 March, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
903 ARBAPL 114 OF 2019
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.114 OF 2019
ITD Cementation India
Ltd ... Applicant.
V/s.
Fabtech Projects and Engineers Ltd ... Respondent
• Mr. Sanskar Marathe, for the Applicant.
CORAM : G. S. KULKARNI, J.
DATE : 18th MARCH, 2019. P.C. : 1] Heard learned counsel for the Applicant. 2] Issue notice to the respondent, returnable on 25 th March, 2019.
In addition to Court Notice, learned counsel for the applicant is permitted to serve respondent by private notice and file affidavit of service before the returnable date.
3] Stand over to 25.03.2019. To be listed on the supplementary board.
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