Punjab-Haryana High Court
Smt. Murti (Murthi) Devi vs State Of Haryana And Another on 1 December, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3157 of 1999
Date of decision: 1.12.2008
Smt. Murti (Murthi) Devi
....Appellant
Vs.
State of Haryana and another
...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Gorakh Nath, Advocate for the appellants.
Mr. Lokesh Sinhal, Addll. AG,Haryana RAJESH BINDAL J.
For the detailed reasons recorded in RFA No.431 of 2000 titled as "State of Haryana and another Vs. Jaipal and another", vide separate order of even date, the present appeal is disposed of in the same terms.
(RAJESH BINDAL) JUDGE 1 .12.2008 amrit