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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in The Tamil Nadu Advocates' Welfare Fund Rules, 1989

(2)The Secretary of the Trustee Committee shall collect all sums specified in sub-section (1) of section 3 of the Act and deposit the same in the Fund Account forthwith.