Section 6(2)(ii) in The Punjab Reorganisation Act, 1966

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Union of India - Subsection

Section 6(2)(ii) in The Punjab Reorganisation Act, 1966

(ii)the territories which immediately before the appointed day were part of Una tahsil of Hoshiarpur district but are not transferred by virtue of section 5, shall form a separate tahsil known as Anandpur Sahib tahsil, and in that tahsil, the territories which immediately before the appointed day were part of Santokhgarh kanungo circle of Una tahsil of Hoshiarpur district but are not transferred by virtue of section 5, shall be included in, and form part of Nurpur Bedi kanungo circle.

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Union of India - Subsection

Section 6(2)(ii) in The Punjab Reorganisation Act, 1966