Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(2) in Patna University Act, 1976 (2)The duties, powers and functions of the [Dean, Students, Welfare] [Substituted by Act 67 of 1982.] shall be prescribed by the Statutes.
