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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(4)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)the certificates of registration and the copies of the registered Memorandum and articles of association of the resultant co-operatives, signed and sealed by the Registrar, are issued in accordance with section 3.