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State of Chattisgarh - Section

Section 14 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

14. Branches of Central Record Keeping Agency also to collect Stamp Duty.

- All the offices/branches of the Central Record keeping Agency in specified places of the State, as declared by Appointing Authority from time to time, shall also be entitled to collect the payment of Stamp Duty from the Stamp Duty Payer.