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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3)(h) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(h)Verification by the superintendent of the order of the Board, identification marks, register entries, cash, other valuables etc.