Andhra Pradesh High Court - Amravati
Abbisetti Krishna Moorthy vs Singasani Raghuramaiah Died His L.Rs., on 14 September, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
MAIN CASE No: Second Appeal No.700 of 2011
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
11. 14.09.2023 TMR,J
Learned counsel for the appellant is
present.
No representation on behalf of
respondents.
Learned counsel for the appellant is directed to get ready for disposal of the matter by next date of adjournment.
List after two (02) weeks.
_______ TMR,J KNN