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Andhra Pradesh High Court - Amravati

Abbisetti Krishna Moorthy vs Singasani Raghuramaiah Died His L.Rs., on 14 September, 2023

        HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI
MAIN CASE No: Second Appeal No.700 of 2011
                      PROCEEDING SHEET
Sl.     DATE                       ORDER                           OFFICE
No.                                                                 NOTE
11.   14.09.2023 TMR,J

                      Learned counsel for the appellant is
                present.
                      No    representation    on    behalf    of
                respondents.

Learned counsel for the appellant is directed to get ready for disposal of the matter by next date of adjournment.

List after two (02) weeks.

_______ TMR,J KNN