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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(4)(a) in The U.P. Homoeopathic Medicine Act, 1951

(a)sign or authenticate a birth or death certificate required by any law or rule to be signed or authenticated by a duly qualified medical practitioner ;