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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(4)(a) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(a)Plant should be 2 to 2-1/2 feet height with 4 or 5 branches