Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(q) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(q)"Relative" means a relative as defined in section 6 of the Companies Act, 1956 (1 of 1956);