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State of Tamilnadu - Section

Section 22 in The Chennai Corporation (Superior) Service Pension Rules, 1970

22. Procedure for sanction of pension.

- The application for pension/gratuity shall be sent to the Commissioner, Corporation who shall forward it to the "Audit Officer". The Audit Officer shall check the amount of pension/gratuityThe Pension Payment Order shall be issued by the Commissioner, Corporation who shall be Pension Disbursing Authority.