Madhya Pradesh High Court
Brijpal Singh Kushwah vs The State Of Madhya Pradesh on 23 September, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 14882 of 2023 (BRIJPAL SINGH KUSHWAH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-09-2023 Parties through their counsel.
A weeks time is granted to file the rejoinder. List after a week.
(SUBODH ABHYANKAR) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 25-09-2023 12:29:12