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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1)(vi) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

(vi)In the case of any other local authority such office bearer or officer thereon as the State Government may, by notification, specify in this behalf.