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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)He shall be competent to call meetings with the permission of the Vice-Chancellor discussing matters concerning his department and for deciding/finalising policies, of his department.