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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Goa - Subsection

Section 135(5) in The Goa Panchayat Raj Act, 1994

(5)An Adhyaksha or Upadhyaksha removed from his office under sub-section (4), may also be removed by the Government from membership of the Zilla Panchayat.