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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in Statutes of the Jodhpur National University, Jodhpur, 2010

(1)The Chief Finance and Accounts Officer shall be appointed by the President on the recommendation of the committee referred to in clause (2) in accordance with the provisions of Section 19 of the Act.