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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(12) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(12)He shall organise extension education units at each of the constituent and affiliated colleges/institutions/Agricultural Schools for undertaking and conducting extension education programmes and to supervise their working in consultation with the Director of Instruction, concerned Dean, Associate Dean/Principal of the Colleges/Institutions.