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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(2)In the absence of any agreement as to the apportionment of the amount of compensation amongst the persons interested, the authorized officer shall make a summary enquiry' and apportion the amount of compensation among them in proportion to the value of their respective interests.