Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Abdurahiman @Bava vs Revenue Divisional Officer on 25 October, 2018

Author: Shaji P.Chaly

Bench: Shaji P.Chaly

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

    THURSDAY ,THE 25TH DAY OF OCTOBER 2018 / 3RD KARTHIKA, 1940

                        WP(C).No. 34730 of 2018

PETITIONER/S:


      1         ABDURAHIMAN @BAVA
                S/O IBRAHIM, PUTHUVEETIL HOUSE, VELLEERI DESOM,
                PONNANI PO, MALAPPURAM DISTRICT PIN 679 577,
                REPRESENTED BY HIS POWER OF ATTORNEY HOLDER P.V.
                ABDUL LATHEEF, AGED 58 YEARS, S/O M.A. AZEEZ,
                PUTHUVEETTIL HOUSE, (MARIA AMNZIL), THRIKKAVU,
                PONNANI, MALAPPURAM DISTRICT 679 577

      2         SUBAIR
                PUTHUVEETTIL HOUSE, VELLEERI DESOM, PONNANI.P.O.,
                MALAPPURAM DISTRICT, PIN-679577, REPRESENTED BY HIS
                POWER OF ATTORNEY HOLDER P.V.ABDUL LATHEEF, AGED 58
                YEARS, S/O.M.A.AZEEZ, PUTHUVEETTIL HOUSE, (MARIA
                MANZIL), THRIKKAVU, PONNANI, MALAPPURAM DISTRICT,
                PIN-679577.

      3         ABDUL NAZEER
                PUTHUVEETTIL HOUSE, VELLEERI DESOM, PONNANI.P.O.,
                MALAPPURAM DISTRICT, PIN-679577, REPRESENTED BY HIS
                POWER OF ATTORNEY HOLDER P.V.ABDUL LATHEEF, AGED 58
                YEARS, S/O.M.A.AZEEZ, PUTHUVEETTIL HOUSE, (MARIA
                MANZIL), THRIKKAVU, PONNANI, MALAPPURAM DISTRICT,
                PIN-679577.

                BY ADV. SRI.BABU JOSEPH KURUVATHAZHA

RESPONDENT/S:

1 REVENUE DIVISIONAL OFFICER TIRUR REVENUE DIVISION, TIRUR PO, MALAPPURAM DISTRICT PIN 676 101 2 PONNANI MUNICIPALITY PONNANI.P.O., MALAPPURAM DISTRICT, PIN-679577, REPRESENTED BY ITS SECRETARY.

3 LOCAL LEVEL MONITORING COMMITTEE OF PONNANI NAGARAM VILLAGE, REPRESENTED BY ITS CONVENOR, THE AGRICULTURAL OFFICE, KRISHI BHAVAN, POONNANI.P.O., MALAPPURAM DISTRICT, PIN-679577.

WP(C).No. 34730 of 2018

4 VILLAGE OFFICER PONNANI NAGARAM VILLAGE, PONNANI.P.O., MALAPPURAM DISTRICT, PIN-679577.

OTHER PRESENT:

SRI.P.M.MANOJ,SENIOR GOVERNMENT PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 25.10.2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 34730 of 2018
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF DOCUMENT NO.2527 OF 2015 DATED 16/05/2015 OF THE SUB REGISTRY, PONNANI.
EXHIBIT P2 TRUE COPY OF THE TAX RECEIPT DATED 30/05/2018 ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE POSSESSION CERTIFICATE NO.20495217 DATED 01/09/2016 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGE OF THE DATE BANK MAINTAINED BY THE 3RD RESPONDENT EVIDENCING THE CHARACTER OF THE PROPERTY COMPRISED IN EXT.P1 WITH SERIAL NO.724.
EXHIBIT P5 TRUE COPY OF THE RECEIPT NO.21901 DATED 30/11/2016 ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE PROCEEDING NO.211/16-17 DATED 22/04/2017 OF THE 2ND RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE APPLICATION DATED 10/09/2018 SUBMITTED BY THE POWER OF ATTORNEY HOLDER OF THE PETITIONERS BEFORE THE 3RD RESPONDENT.
EXHIBIT P8 TRUE TYPED COPY OF THE APPLICATION DATED 10/09/2018 SUBMITTED BY THE POWER OF ATTORNEY HOLDER OF THE PETITIONER BEFORE THE 1ST RESPONDENT.