Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4 in The U.P. Government Servant's Conduct Rules, 1956

4. [ Equal treatment for all. [Substituted by Notification No. 9/1/75-Karmik-1, dated 28-7-1976.]

(1)Every Government servant shall accord equal treatment to people irrespective of their caste, sect or religion.
(2)No Government servant shall practice untouchability in any form].