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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(e) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(e)It shall regularly supervise the work and satisfy about the quality and progress and recommend to stop the construction and use of material on work in case work is not found satisfactory and order to remove/replace inferior quality work and also recommend for removal of agency contractor found to perform work with inferior quality and workmanship;