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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(1)(f) in The Bombay Public Trusts (Corporations) Order, 1959.

(f)"Karnataka area" means the Bijapur, Dharwar and Kanara districts, and the Belgaum district except Chandgad taluka, transferred from the former State of Bombay to the State of Mysore;