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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(3)Copies of the preliminary electoral roll or of the portion thereof, as the case may be, relating to each ward shall be opened to inspection by the public for a period of five days from the date of publication of the roll.