Section 59(3)(vii) in Rajasthan Power Sector Reforms Act, 1999

[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

(vii)the provisions of all other sections of the Electricity (Supply) Act, 1948 (Central Act No. 54 of 1948) shall apply except that, -

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