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[Cites 0, Cited by 12] [Section 9A] [Entire Act]

State of Telangana - Subsection

Section 9A(2) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(2)The provisions of the Limitation Act, 1963 (Central Act 36 of 1963). shall not apply to initiation of action under sub-section (1).]