Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32A(6)] [Section 32A] [Entire Act] State of West Bengal - Subsection Section 32A(6)(b) in The West Bengal Panchayat Act, 1973 (b)seek advice and help of the employees of the State Government of any Department at the appropriate level in discharge of their duties,