Orissa High Court
Dukhabandhu Badi @ Ganga & Ors vs Jagatram Badi @ Ganga & Ors on 20 July, 2023
Author: B. P. Routray
Bench: B. P. Routray
Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 20-Jul-2023 16:53:16
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No.200 of 2022
Dukhabandhu Badi @ Ganga & Ors. .... Appellants
Mr.T.K.Mishra, Advocate
-versus-
Jagatram Badi @ Ganga & Ors. .... Respondents
CORAM:
JUSTICE B. P. ROUTRAY
ORDER
20.07.2023 Order No.
02. 1. The matter is taken up through Hybrid mode.
2. Mr.Mishra, learned counsel for the Appellants undertakes to file the caste certificate in course of the day.
3. List on 14th September, 2023.
(B.P. Routray) Judge S.Das