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Orissa High Court

Dukhabandhu Badi @ Ganga & Ors vs Jagatram Badi @ Ganga & Ors on 20 July, 2023

Author: B. P. Routray

Bench: B. P. Routray

Signature Not Verified
Digitally Signed
Signed by: SANGRAM DAS
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 20-Jul-2023 16:53:16




                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       RSA No.200 of 2022

                              Dukhabandhu Badi @ Ganga & Ors.             ....        Appellants
                                                                       Mr.T.K.Mishra, Advocate

                                                            -versus-

                              Jagatram Badi @ Ganga & Ors.                  ....      Respondents


                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                          ORDER

20.07.2023 Order No.

02. 1. The matter is taken up through Hybrid mode.

2. Mr.Mishra, learned counsel for the Appellants undertakes to file the caste certificate in course of the day.

3. List on 14th September, 2023.

(B.P. Routray) Judge S.Das