Delhi High Court - Orders
Ranjib Biswal vs M/S Sachin Jain (Huf) & Ors on 16 October, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 564/2025
RANJIB BISWAL .....Plaintiff
Through: Ms. Pooja Mehra Saigal, Sr. Adv and
Mr. Tanveer Ahmed Mir, Sr. Adv
with Mr. Laksh Khanna, Ms. Diksha
Suri, Mr. Md. Imran Ahmad, Ms.
Riya Jain, Advs.
versus
M/S SACHIN JAIN (HUF) & ORS. .....Defendant
Through: Mr. Amit Gupta, Adv for D-1.
Mr. Shivam Jangra, Adv for D-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 16.10.2025 I.A. 23781/2025 (BY DEF 1- U/O 7 R. 11)
1. The defendant no.1 appears to have filed an application under Order VII Rule 10 and 11 of the Code of Civil Procedure, 1908 (CPC).
2. Issue notice.
3. Mr. Laksh Khanna, learned counsel for the plaintiff accepts notice. Let him take instructions and to file reply before the next date of hearing.
4. List on 29.10.2025.
CS(OS) 564/2025 and I.A. 20491/2025 (INJUNCTION)
5. It is stated that all the defendants stand served.
6. It is also stated that the reply to I.A. 20491/2025 has also been filed This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2025 at 21:28:28 by the contesting defendants. Let the rejoinder, if any, to the same be filed before the next date of hearing.
7. In the meantime, if any transaction takes place, the same shall remain subject to the outcome of the I.A. 20491/2025.
8. List this matter on 29.10.2025.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 16, 2025 aks/sph This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2025 at 21:28:28