Supreme Court - Daily Orders
C.I.T-3.Mumbai vs M/S Dwarkaprasad Anilkumar ... on 8 April, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.105 Court 5 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5844/2010
C.I.T-3.MUMBAI Appellant(s)
VERSUS
M/S DWARKAPRASAD ANILKUMAR INV.CO.P.LD
THR. MANAGER. Respondent(s)
WITH
C.A. No. 5352/2010 (IX)
C.A. No. 5346/2010 (IX)
C.A. No. 8596/2010 (IX)
Date : 08-04-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s)
Mr. B. V. Balaram Das, AOR (NP)
Mrs. Anil Katiyar, AOR (NP)
For Respondent(s)
Ms. Binu Tamta, AOR
UPON hearing the counsel the Court made the following
O R D E R
None appears for the appellant.
A request for adjournment is made by learned counsel for the respondent on the ground that the arguing counsel is unable to appear as his office falls within the quarantine area in Mumbai.
List these matters after two weeks.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.04.08 (DEEPAK SINGH) 16:51:07 IST Reason: (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)