Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(d) in The Orissa Advocates' Welfare Fund Rules, 1981 (d)It shall receive all donations contributions, etc., to the welfare fund or allocate it to any Sub-fund as may be necessary.
