Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 15 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991 15. Death-cum-Retirement Gratuity. - Gratuity shall be payable to an employee as approved by the Board in its meeting dated 28.12.89 vide item No. 8.
