Allahabad High Court
State Of U.P. Thru' Collector vs Gauri Shankar Sarawagi And 12 Others on 7 February, 2018
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Civil Misc. Listing Application No. 4 of 2018 IN Case :- SECOND APPEAL DEFECTIVE No. - 120 of 2014 Appellant :- State Of U.P. Thru' Collector Respondent :- Gauri Shankar Sarawagi And 12 Others Counsel for Appellant :- P.P. Chaudhary, S.C. Hon'ble Bachchoo Lal,J.
List with previous papers on 15.2.2018.
Learned Standing Counsel for the appellant shall inform about this order in writing to learned counsel for the respondents, if any, Order Date :- 7.2.2018 Gss