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Allahabad High Court

State Of U.P. Thru' Collector vs Gauri Shankar Sarawagi And 12 Others on 7 February, 2018

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Civil Misc. Listing Application No. 4 of 2018
 
IN
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 120 of 2014
 

 
Appellant :- State Of U.P. Thru' Collector
 
Respondent :- Gauri Shankar Sarawagi And 12 Others
 
Counsel for Appellant :- P.P. Chaudhary, S.C.
 

 
Hon'ble Bachchoo Lal,J.
 

List with previous papers on 15.2.2018.

Learned Standing Counsel for the appellant shall inform about this order in writing to learned counsel for the respondents, if any,  Order Date :- 7.2.2018 Gss