Punjab-Haryana High Court
Janak Raj vs State Of Punjab on 6 November, 2024
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
Neutral Citation No:=2024:PHHC:144451
205
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-43544-2024
Date of decision: 06.11.2024
JANAK RAJ
...Petitioner
Versus
STATE OF PUNJAB
...Respondent
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present:- Mr. Abhishek Khullar, Advocate
for the petitioner.
Mr. Rajiv Verma, DAG, Punjab.
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JASGURPREET SINGH PURI, J. (Oral)
For orders, see detailed order of the even date passed in CRM-M-42207-2024, titled as "Jaswinder Lal versus State of Punjab".
(JASGURPREET SINGH PURI) 06.11.2024 JUDGE Chetan Thakur Whether speaking/reasoned : Yes No Whether Reportable : Yes No 1 of 1 ::: Downloaded on - 16-11-2024 21:10:22 :::