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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Smt. Iqubal Jhan on 11 July, 2025

Author: Anand Pathak

Bench: Anand Pathak

1 WA-1059-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WA No. 1059 of 2025 (THE STATE OF MADHYA PRADESH AND OTHERS Vs SMT. IQUBAL JHAN ) Dated : 11-07-2025 List this matter alongwith WA No. 777/2025.





                                    (ANAND PATHAK)                                        (HIRDESH)
                                        JUDGE                                               JUDGE
                           Prachi




Signature Not Verified
Signed by: PRACHI MISHRA
Signing time: 7/14/2025
10:24:08 AM