Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 26 in Assam Opium Rules 26. Fixed retail sale price of opium. - The holder of a licence for the retail sale of opium shall not sell the drug at a price higher or lower than that fixed by the Provincial Government or the Governor of Assam, as the case may be, from time to time.
