Bombay High Court
Mrs. Helan Sandeep Dmeloo vs Gove.Of Maha. Thr. Cheif Engineer ... on 12 April, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4830 OF 2023
Mrs. Helan Sandeep Dmeloo ....PETITIONER
V/S
Gove.of Maha. Thr. Cheif Engineer Public ....RESPONDENT
Works Dept(pwd) CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 12th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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