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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1)(b) in Jharkhand Control of Crimes Act, 2002

(b)has re-entered the area, from which he was ordered to remove himself during the operation of that order, the District Magistrate may cause him to be rearrested and removed in police custody to such place outside the area specified in the said order as he may direct.