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[Cites 0, Cited by 0] [Section 323] [Entire Act]

State of Punjab - Subsection

Section 323(1) in Punjab Jail Manual, 1996

(1)A roster showing the turns of day duty of each warder shall be prepared every week in advance, by or under the orders of the Deputy Superintendent, and pasted up in some prominent and accessible place. All subsequent changes of duty of officers on the roster should be noted thereon.