Calcutta High Court (Appellete Side)
Azad Ali @ Azan & Ors vs The State Of West Bengal on 1 March, 2024
01.03.2024 Sl. No.: 23 Court No.30 BM CRA 18 of 2018 Azad Ali @ Azan & Ors.
Vs. The State of West Bengal Mr. Debasis Kar Mr. Amanul Islam Mr. Sourav Mukherjee Ms. Jagori Mitra ... for the appellants Mr. Debashish Roy Mr. Avishek Sinha ... for the State From the report of the Department, it appears that the appellants have been duly served and are being representing today.
From the report, it appears that the appellant no.1 had expired on 08.03.2022. Copy of the death certificate has been annexed.
Learned counsels for the State are present. An accommodation is sought for on behalf of the learned counsel for the appellant nos. 2 to 7 on medical ground.
Accordingly, let the matter be fixed for hearing on 22nd March, 2024.
( Shampa Dutt (Paul), J. )