Section 62(2)(b) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(b) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(b)The credit for the sick leave or medical leave in which an officer or employee is due to retire or resign from the service shall be allowed at the rate of 5/2 days per completed calendar month up to the date of retirement or resignation,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 62(2)(b) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010