Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(ii) in The U.P. Factories (Safety Officers) Rules, 1984

(ii)to advise on safety aspects in all job studies, and to carry out detailed job safety studies of selected jobs;