Rajasthan High Court - Jodhpur
Jai Sri Krishna Int Udyog vs Rajasthan State Pollution Control ... on 12 October, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
(1 of 1) [CW-10401/2022]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 10401/2022
Jai Sri Krishna Int Udyog
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
For Petitioner(s) : Mr. V.K. Aggarwal
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 12/10/2022 Issue notice to the respondents, returnable within four weeks.
Connect with S.B. Civil Writ Petition No.6434/2022.
(VINIT KUMAR MATHUR),J 120-AnilSingh/-
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