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Rajasthan High Court - Jodhpur

Jai Sri Krishna Int Udyog vs Rajasthan State Pollution Control ... on 12 October, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                                               (1 of 1)                                  [CW-10401/2022]


                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                      S.B. Civil Writ Petition No. 10401/2022

                                   Jai Sri Krishna Int Udyog
                                                                                                         ----Petitioner
                                                                          Versus
                                   Rajasthan State Pollution Control Board
                                                                                                       ----Respondent


                                   For Petitioner(s)            :     Mr. V.K. Aggarwal




                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 12/10/2022 Issue notice to the respondents, returnable within four weeks.

Connect with S.B. Civil Writ Petition No.6434/2022.

(VINIT KUMAR MATHUR),J 120-AnilSingh/-

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